Akanksha Maurya vs State Of U.P. And 3 Others
2019 Latest Caselaw 2475 ALL

Citation : 2019 Latest Caselaw 2475 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Akanksha Maurya vs State Of U.P. And 3 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4187 of 2019
 

 
Petitioner :- Akanksha Maurya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Radha Kant Ojha, Sr. Advocate,Shatrughan Sonwal
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Connect and list along-with Writ A No.3378 of 2019 (Ranjana Tripathi Vs. State of U.P. and others) on 10.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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