Shri Raj Pal Bhai vs Addl. District Judge And Others
2019 Latest Caselaw 2455 ALL

Citation : 2019 Latest Caselaw 2455 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Shri Raj Pal Bhai vs Addl. District Judge And Others on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 37423 of 2009
 

 
Petitioner :- Shri Raj Pal Bhai
 
Respondent :- Addl. District Judge And Others
 
Counsel for Petitioner :- Sandeep Kumar Singh,Sheo Ram Singh
 
Counsel for Respondent :- SC,Rahul Sahai
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Sandeep Kumar Singh, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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