Sikandar vs Akhlak
2019 Latest Caselaw 2374 ALL

Citation : 2019 Latest Caselaw 2374 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Sikandar vs Akhlak on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4754 of 2016
 

 
Petitioner :- Sikandar
 
Respondent :- Akhlak
 
Counsel for Petitioner :- Nipun Singh,V.K.Singh
 
Counsel for Respondent :- S.D.Kautilya,Kshitij Shailendra,Pramod Kumar Jain
 

 
Hon'ble Manoj Kumar Gupta,J.

A request for adjournment has been made on behalf of Sri Nipun Singh, which is opposed by counsel for the respondent.

List in the next cause list. It is understood between the parties that the matter will be argued on the next date.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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