Shri Narayan Mahrotra vs Additional District Judge And ...
2019 Latest Caselaw 2357 ALL

Citation : 2019 Latest Caselaw 2357 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Shri Narayan Mahrotra vs Additional District Judge And ... on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 15961 of 2018
 

 
Petitioner :- Shri Narayan Mahrotra
 
Respondent :- Additional District Judge And Another
 
Counsel for Petitioner :- Prakhar Tandon
 
Counsel for Respondent :- R.K. Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for and is granted two weeks' further time to file rejoinder affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

Download the LatestLaws.com Mobile App