Citation : 2019 Latest Caselaw 2344 ALL
Judgement Date : 2 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 2788 of 2013 Applicant :- Dr. Ashutosh Mishra And 3 Ors. Opposite Party :- Sri Neeraj Kumar Gupta Prin.Secy.High Edu.Up Govt.Lucknow Counsel for Applicant :- Rajesh Kumar Sharma Hon'ble Vivek Chaudhary,J.
Case is called out in revised list. No one is present on behalf of applicants to press this petition.
Perused the record. It appears that the petition has become infructuous by efflux of time.
Consigned to record.
In case applicants feel that the matter survives, liberty is granted to them to move application for recall of order within a month.
Order Date :- 2.4.2019
Rajneesh DR-PS)
(Vivek Chaudhary, J.)
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