Sant Kumar vs Collector Sitapur Distt. Sitapur ...
2019 Latest Caselaw 2335 ALL

Citation : 2019 Latest Caselaw 2335 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Sant Kumar vs Collector Sitapur Distt. Sitapur ... on 2 April, 2019

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- MISC. SINGLE No. - 13446 of 2017
 

 
Petitioner :- Sant Kumar
 
Respondent :- Collector Sitapur Distt. Sitapur And 3 Ors.
 
Counsel for Petitioner :- Arun Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in revised list. No one is present on behalf of petitioner to press this writ petition.

Perused the record. It appears that the writ petition has become infructuous by efflux of time.

Consigned to record.

In case petitioner feels that the matter survives, liberty is granted to him to move application for recall of order within a month.

Order Date :- 2.4.2019

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

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