D.Z. Bankag Deutsche ... vs M/S Wasan And Co. And 7 Others
2019 Latest Caselaw 2295 ALL

Citation : 2019 Latest Caselaw 2295 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

D.Z. Bankag Deutsche ... vs M/S Wasan And Co. And 7 Others on 2 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 308 of 2018
 

 
Appellant :- D.Z. Bankag Deutsche Zentral-Genossenschafsbank Frankfurt Am Main Formerly D.B. Bank
 
Respondent :- M/S Wasan And Co. And 7 Others
 
Counsel for Appellant :- Rahul Agarwal
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Rahul Agarwal, learned counsel for the appellant.

List the case in the third week of April, 2019.

Order Date :- 2.4.2019

RCT/-

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