Hanif vs Mohammad Arif And 4 Others
2019 Latest Caselaw 2259 ALL

Citation : 2019 Latest Caselaw 2259 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Hanif vs Mohammad Arif And 4 Others on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2091 of 2019
 

 
Petitioner :- Hanif
 
Respondent :- Mohammad Arif And 4 Others
 
Counsel for Petitioner :- Maohammd Nadeem,Ashish Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner is granted time to bring on record Paper No.330 and Paper No.319-Ga 1/2, a reference whereof finds place in the judgement of the revisional court at page 76 of the petition.

Put up as fresh on 4 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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