National Insurance Co. Ltd. vs Smt. Amar Wati And Others
2019 Latest Caselaw 2253 ALL

Citation : 2019 Latest Caselaw 2253 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Amar Wati And Others on 1 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2010 of 2004
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Amar Wati And Others
 
Counsel for Appellant :- Kuldip Shanker Amist,M.C. Tripathi
 
Counsel for Respondent :- ,N/A,Pankaj Sharma,R.S. Sharma,Vivek K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List on 6.5.2019 for final hearing.

Order Date :- 1.4.2019

Mukesh

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