Shaukat Hussain vs State Of U.P. And 5 Others
2019 Latest Caselaw 2236 ALL

Citation : 2019 Latest Caselaw 2236 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Shaukat Hussain vs State Of U.P. And 5 Others on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - C No. - 41090 of 2018
 

 
Petitioner :- Shaukat Hussain
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Siddharth Nandan,Sri T.P. Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

List before regular Bench on 10 April 2019 as agreed to by counsel for the parties.

Matter shall not be treated to be assigned or tied up to this Bench.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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