Jitendra Singh vs Smt. Urmila Devi
2019 Latest Caselaw 2234 ALL

Citation : 2019 Latest Caselaw 2234 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Jitendra Singh vs Smt. Urmila Devi on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 225 of 2019
 

 
Petitioner :- Jitendra Singh
 
Respondent :- Smt. Urmila Devi
 
Counsel for Petitioner :- Kripa Shankar Pandey,Kamlesh Kumar Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Gopal Das Srivastava and Sri Prabhat Kumar Tiwari have entered appearance on behalf of the respondents.

They seek two week's time to file counter affidavit.

List thereafter before the regular Bench.

The case shall stand released from assignment, if any.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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