Podi And Another vs State Of U.P.
2019 Latest Caselaw 2231 ALL

Citation : 2019 Latest Caselaw 2231 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Podi And Another vs State Of U.P. on 1 April, 2019

Bench: Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- APPLICATION U/S 482 No. - 10534 of 2005
 

 
Applicant :- Podi And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamal Krishna
 
Counsel for Opposite Party :- Government Advocate,R.R. Bhatt
 

 
Hon'ble Suresh Kumar Gupta,J.

List has been revised.

No one turned up on both sides to press this application while learned A.G.A. is present.

The application u/s 482 Cr.P.C. is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Registry is directed to inform the trial court to proceed with the case in accordance with law.

Order Date :- 1.4.2019

m.a.

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