Smt. Sita Shukla And Others vs State Of U.P. And Others
2019 Latest Caselaw 2209 ALL

Citation : 2019 Latest Caselaw 2209 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Smt. Sita Shukla And Others vs State Of U.P. And Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1556 of 2010
 

 
Petitioner :- Smt. Sita Shukla And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Alok Dwivedi
 
Counsel for Respondent :- C.S.C.,Arvind Upadhayay
 

 
Hon'ble Prakash Padia,J.

As prayed, list after two weeks.

Order Date :- 1.4.2019

Pramod Tripathi

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