Smt. Dahni Devi vs State Of U.P. And Others
2019 Latest Caselaw 2199 ALL

Citation : 2019 Latest Caselaw 2199 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Smt. Dahni Devi vs State Of U.P. And Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 25579 of 2010
 

 
Petitioner :- Smt. Dahni Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R. B. Yadav,A.K.Tripathi,Md. Mustafa Khan
 
Counsel for Respondent :- C. S. C.,Afshan Shafaut,Prabhat Kumar Singh
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. R. B. Yadav, learned counsel for the petitioner, list in the next cause list.

Order Date :- 1.4.2019

Pramod Tripathi

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