Bhoorey Singh vs State Of U.P. And 3 Others
2018 Latest Caselaw 2978 ALL

Citation : 2018 Latest Caselaw 2978 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Bhoorey Singh vs State Of U.P. And 3 Others on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31651 of 2018
 

 
Petitioner :- Bhoorey Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Deepak Singh
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Deepak Singh, learned counsel for the petitioner has sought adjournment on the ground of illness.

List on 2nd November, 2018.

Order Date :- 28.9.2018

Mukesh

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