Mizad vs Siddiq
2018 Latest Caselaw 2956 ALL

Citation : 2018 Latest Caselaw 2956 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Mizad vs Siddiq on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 182 of 1987
 

 
Appellant :- Mizad
 
Respondent :- Siddiq
 
Counsel for Appellant :- S. Mirza,Abdul Rasid,Akhlaq Ali
 
Counsel for Respondent :- R.P. Singh
 

 
Hon'ble Mukhtar Ahmad,J.

Sri S. Mirza, learned counsel for the appellant is on sanctioned leave.

List after two weeks.

Order Date :- 28.9.2018

M.A.Ansari

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