Dharm Singh vs State Of U.P. Through Collector ...
2018 Latest Caselaw 2913 ALL

Citation : 2018 Latest Caselaw 2913 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Dharm Singh vs State Of U.P. Through Collector ... on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30687 of 1998
 

 
Petitioner :- Dharm Singh
 
Respondent :- State Of U.P. Through Collector Hamirpur And Ors
 
Counsel for Petitioner :- R.K. Kakkar,R.S.Chauhan
 
Counsel for Respondent :- C.S.C.,Bhuwaneshwar Prasad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent except learned Standing Counsel.

A week's time is granted to the counsel for the petitioner to file rejoinder affidavit.

List this matter on 12th October, 2018.

Order Date :- 27.9.2018

Mukesh

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