M/S Som Datt Builders Ltd And ... vs State Of U.P. & Others
2018 Latest Caselaw 2910 ALL

Citation : 2018 Latest Caselaw 2910 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

M/S Som Datt Builders Ltd And ... vs State Of U.P. & Others on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 22527 of 2008
 

 
Petitioner :- M/S Som Datt Builders Ltd And Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rajesh Srivastava,C.B. Gupta
 
Counsel for Respondent :- C.S.C.,Achal Singh Vats
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appeared on behalf of respondent except learned Standing Counsel.

List on 23rd October, 2018.

Interim order, if any, shall continue.

Order Date :- 27.9.2018

Mukesh

Download the LatestLaws.com Mobile App