Citation : 2018 Latest Caselaw 2890 ALL
Judgement Date : 27 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- CRIMINAL APPEAL No. - 1608 of 2017 Appellant :- Ram Nayan Respondent :- State Of U.P. Counsel for Appellant :- Shobh Nath Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Mukhtar Ahmad,J.
As prayed by learned counsel for the appellant, list this appeal after two weeks.
Order Date :- 27.9.2018
M.A.Ansari
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