Arjun Kumar vs State Of U.P.
2018 Latest Caselaw 2887 ALL

Citation : 2018 Latest Caselaw 2887 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Arjun Kumar vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 226 of 2018
 

 
Appellant :- Arjun Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajeet Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

As prayed by learned counsel for the appellant, list this appeal after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

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