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Sri Ramesh Chandra Goel vs State Of ...
2018 Latest Caselaw 2881 ALL

Citation : 2018 Latest Caselaw 2881 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
Sri Ramesh Chandra Goel vs State Of ... on 27 September, 2018
Bench: Shabihul Hasnain, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- LAND ACQUISITION No. - 27293 of 2018
 
Petitioner :- Sri Ramesh Chandra Goel
 
Respondent :- State Of U.P.Throu.Prin.Secy.Housing & Urban Planing & Ors.
 
Counsel for Petitioner :- Santosh Kr. Yadav "Warsi"
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

None appeared on behalf of the petitioner to press this writ petition, while Sri Ratnesh Chandra, learned counsel for the opposite parties is present.

List in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

 

 

 
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