Suresh Bahadur Singh And Another vs State Of U.P. Thru. It'S Home Secy. ...
2018 Latest Caselaw 2879 ALL

Citation : 2018 Latest Caselaw 2879 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Suresh Bahadur Singh And Another vs State Of U.P. Thru. It'S Home Secy. ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 24169 of 2018
 
Petitioner :- Suresh Bahadur Singh And Another
 
Respondent :- State Of U.P. Thru. It'S Home Secy. And Others
 
Counsel for Petitioner :- Ram Prakash Verma,Suneel Kumar Singh Lodhi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel has prayed for further time to seek instructions in the matter.

List in the next week as fresh along with Writ Petition No.7875 (M/B) of 2016.

It is made clear that no further time shall be given for obtaining instructions.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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