Shraddha Tripathi,Advocate vs The Election Commission Of ...
2018 Latest Caselaw 2852 ALL

Citation : 2018 Latest Caselaw 2852 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Shraddha Tripathi,Advocate vs The Election Commission Of ... on 26 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 12092 of 2016
 
Petitioner :- Shraddha Tripathi,Advocate
 
Respondent :- The Election Commission Of India(Eci),Thru. C.E.C. & Ors.
 
Counsel for Petitioner :- Shraddha Tripathi(In Per)
 
Counsel for Respondent :- A.S.G.,Arpit Kumar,Asit Kumar Chaturvedi,O P Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of the petitioner, Ms. Shraddha Tripathi, Advocate, who appears in person, list / put up this case on 11.10.2018.

Order Date :- 26.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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