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Amar Narayan Pandey vs District Administrative ...
2018 Latest Caselaw 2817 ALL

Citation : 2018 Latest Caselaw 2817 ALL
Judgement Date : 25 September, 2018

Allahabad High Court
Amar Narayan Pandey vs District Administrative ... on 25 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4194 of 2017
 
Petitioner :- Amar Narayan Pandey
 
Respondent :- District Administrative Committee Primary Agriculture & Anr.
 
Counsel for Petitioner :- Sunil Sharma,Anshuman Srivastava
 
Counsel for Respondent :- I.P. Singh,Mohd. Murtaza Hasan,Raheel Naqvi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Sunil Sharma, learned counsel for the petitioner, is reported to be on sanctioned leave, therefore, the case is adjourned today.

List in the month of November, 2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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