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Kanpur Electric Supply ... vs State Of U.P. & Others
2018 Latest Caselaw 2779 ALL

Citation : 2018 Latest Caselaw 2779 ALL
Judgement Date : 24 September, 2018

Allahabad High Court
Kanpur Electric Supply ... vs State Of U.P. & Others on 24 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25808 of 1996
 

 
Petitioner :- Kanpur Electric Supply Administration & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ranjeet Saxena,Arvind Kumar
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh,L.M. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

In the first round, counsel for the petitioner was present. In the second and third round, he is absent. None present on behalf of respondent employee. Issue fresh notice to him by speed post returnable on 31st October, 2018. Steps be taken immediately.

Order Date :- 24.9.2018

Mukesh

 

 

 
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