Sahab Singh And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2772 ALL

Citation : 2018 Latest Caselaw 2772 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Sahab Singh And Another vs State Of U.P. And 3 Others on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26507 of 2018
 

 
Petitioner :- Sahab Singh And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Upendra Upadhyay
 
Counsel for Respondent :- C.S.C.,M.P.S. Chauhan,Manu Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 24.10.2018.

Order Date :- 24.9.2018

Mukesh

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