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Anil Kumar Dohrey vs State Of U.P. And 04 Others
2018 Latest Caselaw 2764 ALL

Citation : 2018 Latest Caselaw 2764 ALL
Judgement Date : 24 September, 2018

Allahabad High Court
Anil Kumar Dohrey vs State Of U.P. And 04 Others on 24 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32071 of 2018
 

 
Petitioner :- Anil Kumar Dohrey
 
Respondent :- State Of U.P. And 04 Others
 
Counsel for Petitioner :- Jata Shankar Pandey
 
Counsel for Respondent :- C.S.C.,Brij Kumar Yadav,Vinod Kumar Kushwaha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

In the first round, learned counsel for the petitioner was present. In the second and third round he is not present.

As a last chance to him, list on 4th October, 2018.

Order Date :- 24.9.2018

Mukesh

 

 

 
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