Smt. Akanksha Bajpai vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 2757 ALL

Citation : 2018 Latest Caselaw 2757 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Smt. Akanksha Bajpai vs State Of U.P. Thru. Prin. Secy. ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 14803 of 2018
 
Petitioner :- Smt. Akanksha Bajpai
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Edu. And Ors.
 
Counsel for Petitioner :- Anurag Shukla
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauha[Rajesh Singh Chauhan,J.]n,J.

Sri Anurag Shukla, learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.

List in the week commencing 08.10.2018 within top twenty cases.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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