Moradabad Development Authority ... vs Smt. Mayank Katyal And Another
2018 Latest Caselaw 2736 ALL

Citation : 2018 Latest Caselaw 2736 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Moradabad Development Authority ... vs Smt. Mayank Katyal And Another on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 769 of 2004
 

 
Appellant :- Moradabad Development Authority Thrgh Its Vice Chairman
 
Respondent :- Smt. Mayank Katyal And Another
 
Counsel for Appellant :- P.K.Singh
 

 
Hon'ble Saral Srivastava,J.

List has been revised.

None is present to press the appeal, therefore, the appeal is dismissed for want of prosecution.

Order Date :- 20.9.2018

Darpan Sharma

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