U.P. State Industrial ... vs State Of U.P. And 6 Others
2018 Latest Caselaw 2729 ALL

Citation : 2018 Latest Caselaw 2729 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

U.P. State Industrial ... vs State Of U.P. And 6 Others on 20 September, 2018

Bench: Pankaj Mithal, Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 31829 of 2018
 

 
Petitioner :- U.P. State Industrial Development Corporation
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Ajay Singh,Sr. Advocate H.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Mukhtar Ahmad,J.

Put up this matter as fresh before the another Bench of which one of us (Justice Pankaj Mithal) is not a member, if necessary, after obtaining nomination from the Hon'ble The Chief Justice.

Order Date :- 20.9.2018

M/A.

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