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Smt. Kanti Devi & Another vs Northern Coal Fields Ltd. & Others
2018 Latest Caselaw 2713 ALL

Citation : 2018 Latest Caselaw 2713 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Smt. Kanti Devi & Another vs Northern Coal Fields Ltd. & Others on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 969 of 1997
 

 
Appellant :- Smt. Kanti Devi & Another
 
Respondent :- Northern Coal Fields Ltd. & Others
 
Counsel for Appellant :- Virendra Kumar,Ram Raj Prajapati,Virendra Kumar Savita
 
Counsel for Respondent :- Shakti Dhar Dubey,Sd Dubey
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Shakti Dhar Dubey, counsel for the respondents.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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