Saleemullah vs Musarrat Ali And Others
2018 Latest Caselaw 2706 ALL

Citation : 2018 Latest Caselaw 2706 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Saleemullah vs Musarrat Ali And Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 510 of 2000
 

 
Appellant :- Saleemullah
 
Respondent :- Musarrat Ali And Others
 
Counsel for Appellant :- Avinash Swarup,R.C.Shukla,Santosh Kr.Mishra,Vinod Swarup
 
Counsel for Respondent :- M.S. Haq,M.R.Khan,S.A.Siddiqi,Subodh Kumar
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri S.K. Mishra, Vinod Swarup, counsels for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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