Man Singh vs State Of U.P. And 3 Others
2018 Latest Caselaw 2688 ALL

Citation : 2018 Latest Caselaw 2688 ALL
Judgement Date : 19 September, 2018

Allahabad High Court

Man Singh vs State Of U.P. And 3 Others on 19 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15946 of 2016
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajiv Shukla,Harish Chandra Pratap
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted time to file supplementary affidavit on or before 3rd October, 2018 and the copy of same be served to the learned Standing Counsel. Learned counsel for the State shall file their reply to the supplementary affidavit on or before 22nd October, 2018.

List on 26th October, 2018.

Order Date :- 19.9.2018

Mukesh

Download the LatestLaws.com Mobile App