Sri Niwas Vashishtha vs Addl. Commissioner, Agra & Others
2018 Latest Caselaw 2669 ALL

Citation : 2018 Latest Caselaw 2669 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Sri Niwas Vashishtha vs Addl. Commissioner, Agra & Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21768 of 2000
 

 
Petitioner :- Sri Niwas Vashishtha
 
Respondent :- Addl. Commissioner, Agra & Others
 
Counsel for Petitioner :- Satya Prakash,Arvind Srivastava,Satya Prakash
 
Counsel for Respondent :- C.S.C.,Prakash Chandra,S.K. Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. The clarification is taken on record and a copy of the same is given to learned counsel for respondent.

2. List peremptorily on 28th September, 2018 for final disposal.

Order Date :- 18.9.2018

Mukesh

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