Smt. Rajwati Devi vs Divisional Commisioner , ...
2018 Latest Caselaw 2656 ALL

Citation : 2018 Latest Caselaw 2656 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Smt. Rajwati Devi vs Divisional Commisioner , ... on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 29606 of 2018
 

 
Petitioner :- Smt. Rajwati Devi
 
Respondent :- Divisional Commisioner , Azamgarh Division, Azamgarh And 3 Others
 
Counsel for Petitioner :- Bachcha Lal Yadav
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

One of the counsel Sri A.P. Singh-Advocate appearing on behalf of respondent no. 4 shall file his Vakalatnama in the Office of High Court.

He may file its reply on or before 26th September, 2018.

List on 3rd October, 2018.

Order Date :- 18.9.2018

Mukesh

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