Smt. Shivani Daryan And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 2651 ALL

Citation : 2018 Latest Caselaw 2651 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Smt. Shivani Daryan And Another vs State Of U.P. And 4 Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31649 of 2018
 

 
Petitioner :- Smt. Shivani Daryan And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Syed Ali Imam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Looking to the chequered history, petitioner nos. 1 and 2 shall remain present before this Court day after tomorrow.

Put up day after tomorrow i.e. 20th September, 2018.

Order Date :- 18.9.2018

Mukesh

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