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Hankar Singh vs State Of U.P. & 4 Others
2018 Latest Caselaw 2623 ALL

Citation : 2018 Latest Caselaw 2623 ALL
Judgement Date : 17 September, 2018

Allahabad High Court
Hankar Singh vs State Of U.P. & 4 Others on 17 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 42542 of 2015
 

 
Petitioner :- Hankar Singh
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- N.L. Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.,Om Prakash Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Suyash Pandey, learned counsel for the petitioner is present. Sri Om Prakash Singh, learned counsel for respondent has sought adjournment on the ground of illness.

List on 25th September, 2018.

Order Date :- 17.9.2018

Mukesh

 

 

 
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