Sonu Kharwar vs State Of U.P.
2018 Latest Caselaw 2592 ALL

Citation : 2018 Latest Caselaw 2592 ALL
Judgement Date : 14 September, 2018

Allahabad High Court

Sonu Kharwar vs State Of U.P. on 14 September, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25767 of 2018
 

 
Applicant :- Sonu Kharwar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Shoeb Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The record of Ist bail application bearing no. 26838 of 2016 decided on 8.8.2016 has not been sent by the office.

List in the next cause list along with the record of aforesaid Ist bail application.

Order Date :- 14.9.2018

Masarrat

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