Sandeep Kumar Shukla vs State Of U.P.And (2) Ors.
2018 Latest Caselaw 2568 ALL

Citation : 2018 Latest Caselaw 2568 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Sandeep Kumar Shukla vs State Of U.P.And (2) Ors. on 13 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 437 of 2002
 
Revisionist :- Sandeep Kumar Shukla
 
Opposite Party :- State Of U.P.And (2) Ors.
 
Counsel for Revisionist :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,M.K.Shukla,Shailendra.Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list again in the week commencing 01.10.2018 along with Criminal Appeal No.781 of 2002; Ramesh Kumar @ Chunnu vs. State of U.P.

Order Date :- 13.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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