Sureshwar Nath Tiwari vs State Of U P And 5 Others
2018 Latest Caselaw 2529 ALL

Citation : 2018 Latest Caselaw 2529 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Sureshwar Nath Tiwari vs State Of U P And 5 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 17664 of 2018
 

 
Petitioner :- Sureshwar Nath Tiwari
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Santosh Kukmar Tiwari
 
Counsel for Respondent :- C.S.C.,Ram Babu Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted tile to file rejoinder affidavit.

List on 23rd October, 2018.

Order Date :- 12.9.2018

Mukesh

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