Smt. Simlesh Tomar vs State Of U.P. And 3 Others
2018 Latest Caselaw 2479 ALL

Citation : 2018 Latest Caselaw 2479 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Smt. Simlesh Tomar vs State Of U.P. And 3 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 28572 of 2016
 

 
Petitioner :- Smt. Simlesh Tomar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jayant Prakash Singh
 
Counsel for Respondent :- C.S.C.,Anand Prakash Paul,Brij Bhushan Paul
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Anand Prakash Paul, learned counsel for respondent has sought adjournment on the ground of illness.

2. List on 18th September, 2018.

Order Date :- 11.9.2018

Mukesh

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