Brajpal Singh vs State Of U.P. And 4 Others
2018 Latest Caselaw 2460 ALL

Citation : 2018 Latest Caselaw 2460 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Brajpal Singh vs State Of U.P. And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 62194 of 2017
 

 
Petitioner :- Brajpal Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Amar Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of the petitioner to press this petition.

List on 2nd January, 2019.

Order Date :- 10.9.2018

Mukesh

Download the LatestLaws.com Mobile App