Mohit Kumar vs State Of U.P. And 4 Others
2018 Latest Caselaw 2455 ALL

Citation : 2018 Latest Caselaw 2455 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Mohit Kumar vs State Of U.P. And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 4219 of 2018
 

 
Petitioner :- Mohit Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arvind Agrawal
 
Counsel for Respondent :- C.S.C.,Bhuvnesh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 4th October, 2018.

Order Date :- 10.9.2018

Mukesh

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