Sachin vs State Of U.P.
2018 Latest Caselaw 2446 ALL

Citation : 2018 Latest Caselaw 2446 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Sachin vs State Of U.P. on 10 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 5951 of 2015
 

 
Appellant :- Sachin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Rana,Kandarp Srivastava,Kaustubh Srivastava,Manish Kumar Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Mahipal Singh and Sri Manish Kumar Tripathi, learned counsel for the appellants.

The arguments could not conclude today.

Put up tomorrow.

Order Date :- 10.9.2018

Masarrat

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