Smt. Mamta vs State Of U.P. And 4 Others
2018 Latest Caselaw 2438 ALL

Citation : 2018 Latest Caselaw 2438 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Smt. Mamta vs State Of U.P. And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 22852 of 2018
 

 
Petitioner :- Smt. Mamta
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Atul Sharma,Ajay Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava,Sandeep Kumar Singh,Vagish Kumar Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Perused office report. Steps have not been taken. Today also the counsel for petitioner has absented himself.

State may file its counter affidavit on or before 24th September, 2018.

List on 25th September, 2018.

Order Date :- 10.9.2018

Mukesh

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