Smt. Sunita Dhangar vs State Of U P And 4 Others
2018 Latest Caselaw 2431 ALL

Citation : 2018 Latest Caselaw 2431 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Smt. Sunita Dhangar vs State Of U P And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25475 of 2018
 

 
Petitioner :- Smt. Sunita Dhangar
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Vatsala
 
Counsel for Respondent :- C.S.C.,Puneet Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Perused office report. Steps have not been taken.

State may file its reply. Counsel for private respondent i.e. respondent no. 5 shall file his Vakalatnama.

List on 1st October, 2018.

Order Date :- 10.9.2018

Mukesh

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