Sunil Kumar And Anr. vs State Of U.P. And 3 Others
2018 Latest Caselaw 2422 ALL

Citation : 2018 Latest Caselaw 2422 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Sunil Kumar And Anr. vs State Of U.P. And 3 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 63380 of 2015
 

 
Petitioner :- Sunil Kumar And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Harish Chandra Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared except learned Chief Standing Counsel.

2. Petition is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 7.9.2018

Mukesh

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