Nand Lal Shukla vs State Of U P And 6 Others
2018 Latest Caselaw 2409 ALL

Citation : 2018 Latest Caselaw 2409 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Nand Lal Shukla vs State Of U P And 6 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25209 of 2018
 

 
Petitioner :- Nand Lal Shukla
 
Respondent :- State Of U P And 6 Others
 
Counsel for Petitioner :- Gautam Baghel,Gaurav Pratap Singh
 
Counsel for Respondent :- C.S.C.,Dileep Kumar Pandey,Ram Babu Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Devesh Vikram, learned counsel appearing on behalf of State prays for and is granted four days time to read the rejoinder affidavit.

List on 14th September, 2018.

Order Date :- 7.9.2018

Mukesh

Download the LatestLaws.com Mobile App