Abhay Kumar Pandey vs State Of U.P. And 3 Others
2018 Latest Caselaw 2402 ALL

Citation : 2018 Latest Caselaw 2402 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Abhay Kumar Pandey vs State Of U.P. And 3 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30449 of 2018
 

 
Petitioner :- Abhay Kumar Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner is absent.

State to file its reply on or before 4th October, 2018.

List on 6th October, 2018.

Order Date :- 7.9.2018

Mukesh

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