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Bharat Prasad vs State Of U.P. And 2 Others
2018 Latest Caselaw 2401 ALL

Citation : 2018 Latest Caselaw 2401 ALL
Judgement Date : 7 September, 2018

Allahabad High Court
Bharat Prasad vs State Of U.P. And 2 Others on 7 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30452 of 2018
 

 
Petitioner :- Bharat Prasad
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manish Chandra Tiwari,Anil Kumar Chaudhary
 
Counsel for Respondent :- C.S.C.,Bhrigu Jee Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner is absent.

State to file its reply on or before 4th October, 2018.

List on 6th October, 2018.

Order Date :- 7.9.2018

Mukesh

 

 

 
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